United India Insurance Co. Limited vs Kasu Venkata Chalama Reddy
2023 Latest Caselaw 6028 AP

Andhra Pradesh High Court - Amravati

United India Insurance Co. Limited vs Kasu Venkata Chalama Reddy on 12 December, 2023

             HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

 MAIN CASE No: M.A.C.M.A.No.761 of 2023

                                  PROCEEDING SHEET

Sl.                                                                                 OFFICE
      DATE                                  ORDER
No.                                                                                  NOTE

01. 12.12.2023 Dr. KMR, J

                                     I.A.No.1 of 2023
                      This application is filed to stay all further proceedings
               including the execution proceedings arising from the
               Judgment     and    Decree   dated   26.06.2023     passed    in
               M.V.O.P.No.278 of 2019 passed by the Chairman, M.A.C.T -
               cum - I Additional District Judge, Kadapa.
                      Heard learned counsel for the petitioner.
                      There shall be an interim stay of all further
               proceedings in M.V.O.P.No.278 of 2019 on the file of
               Chairman, M.A.C.T - cum - I Additional District Judge, Kadapa,
               subject to condition that the petitioner/appellant deposits
               50% of the awarded amount along with proportionate costs
               and interest to the credit of the above O.P. within a period of
               eight (08) weeks from today.
                                                              ___________________
                                                                   Dr. KMR, J


                               M.A.C.M.A.No.761 of 2023
                      Issue notice to respondent(s).

Learned counsel for the appellant is permitted to take out personal notice to respondents by Registered Post with Acknowledgement Due and file proof of service in the Registry.

Post the matter on 15.02.2024.

___________________ Dr. KMR, J MKK