Moturu Narasimha Rao vs Ponnam Padmavathi
2023 Latest Caselaw 6026 AP

Citation : 2023 Latest Caselaw 6026 AP
Judgement Date : 12 December, 2023

Andhra Pradesh High Court - Amravati

Moturu Narasimha Rao vs Ponnam Padmavathi on 12 December, 2023

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                MAIN CASE No.S.A. No.1283 of 2010
                      PROCEEDING SHEET

Sl.     DATE                         ORDER                         OFFICE
No.                                                                 NOTE

15.   12.12.2023 BSS, J

                       I   have heard    further arguments of
                 learned   Senior   Counsel    Mr.    Venugopal,
                 representing Mr.E.Sambasiva Pratap, learned
                 counsel for the respondent and Mr.A.V.Sivaiah,

learned counsel for the appellant.

List the case on 27.12.2023, under the caption of 'pronouncing judgment'

______ BSS,J

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