The New India Assurance Co. Ltd., ... vs Syed Rahim, W.G.District And 3 Others
2023 Latest Caselaw 6025 AP

Andhra Pradesh High Court - Amravati

The New India Assurance Co. Ltd., ... vs Syed Rahim, W.G.District And 3 Others on 12 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                MAIN CASE No: M.A.C.M.A.Nos.1225 of 2012 and
                                            2494 of 2011
                              PROCEEDING SHEET
Sl.                                                                     OFFICE
                                       ORDER

No. DATE NOTE

06. 12.12.2023 BVLNC, J M.A.C.M.A.No.2494 of 2011 Heard Sri Naresh Byrapaneni, learned counsel for the appellant/Insurance Company and Sri B.V.Krishna Reddy, learned counsel for the respondent Nos.1 and 2/claimants.

Judgment Reserved.

__________ BVLNC, J DNB