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Apsrtc, Visakhapatnam 1 Other vs M N S N Babu, Visakhapatnam 1 Other
2023 Latest Caselaw 6022 AP

Citation : 2023 Latest Caselaw 6022 AP
Judgement Date : 12 December, 2023

Andhra Pradesh High Court - Amravati

Apsrtc, Visakhapatnam 1 Other vs M N S N Babu, Visakhapatnam 1 Other on 12 December, 2023

                                      1


                   HIGH COURT OF ANDHRA PRADESH

                       MACMA No. 1356 of 2016

                             PROCEEDING SHEET

Sl.
                                           ORDER
No      DATE
                   AVRB,J
      12.12.2023

Heard the arguments of Sri Vinod Kumar Tarlada,

learned counsel for the Appellant and Sri P.V. Raghu

Ram, learned counsel for the respondent No.1/Claimant.

For pronouncement of Judgment, post the matter on

24.01.2024.

,

_ ____ AVRB,J eha

 
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