Shaik Sreenivasa Rao vs Shaik Mastan
2023 Latest Caselaw 5970 AP

Citation : 2023 Latest Caselaw 5970 AP
Judgement Date : 8 December, 2023

Andhra Pradesh High Court - Amravati

Shaik Sreenivasa Rao vs Shaik Mastan on 8 December, 2023

                   HIGH COURT OF ANDHRA PRADESH

                      MAIN CASE A.S.No.964 OF 2018

                         PROCEEDING SHEET

Sl.
No       DATE                                                OFFICE
                                   ORDER

NOTE

BVLNC, J 06 08.12.2023 The Appeal Suit is disposed of as settled out of Court. No costs (vide separate judgment).

___________ BVLNC, J psk

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