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Patnate Chittimani vs Karri Purna Chandra Prakasa Rao
2023 Latest Caselaw 5967 AP

Citation : 2023 Latest Caselaw 5967 AP
Judgement Date : 8 December, 2023

Andhra Pradesh High Court - Amravati

Patnate Chittimani vs Karri Purna Chandra Prakasa Rao on 8 December, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.1364 of 2018

PROCEEDING SHEET

Sl.

No. DATE ORDER OFFICE NOTE

07) 06-12-2023 BSS, J

Judgment pronounced. (Vide separate judgment).

In the result, the second appeal is dismissed as withdrawn. No order as to costs. Consequently, miscellaneous petitions pending if any shall stand closed. Interim orders granted if any shall stand vacated.

________ BSS, J Rns

 
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