Hdfc Ergo General Insurance Company Ltd vs Shaik Allabakshu Anr
2023 Latest Caselaw 5966 AP

Andhra Pradesh High Court - Amravati

Hdfc Ergo General Insurance Company Ltd vs Shaik Allabakshu Anr on 8 December, 2023

                                       1


                   HIGH COURT OF ANDHRA PRADESH

                       MACMA No. 1233 of 2016

                               PROCEEDING SHEET

Sl.
                                            ORDER

No      DATE
                   AVRB,J
7     08.12.2023

Learned counsel for the Appellant represents that

he has no citation in support of his contention in I.A.No.1

of 2016 and that it may be disposed of along with the

appeal.

Heard the arguments of Sri P.L.V.S. Prasad,

representing the counsel for the appellant and Sri P.

Lalitaditya, representing the learned counsel for the

respondent No.1/Claimant.

Learned counsel for the claimant in support of his

contentions would rely upon the judgment in Mukund

Dewangan and Oriental Insurance Company Limited and

others ( 2016) 4 SCC 298.

For pronouncement of Judgment, post the matter on

03.01.2024.

,

_ ____ AVRB,J eha