Andhra Pradesh High Court - Amravati
Palakurti Varahalamma Ammaji vs Srinadhu Paradesi on 8 December, 2023
Sehy
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV
FRIDAY, THE EXSHTH DAY OF DECEMBER, V-
TWO THOUSAND AND TWENTY THREE oo
-PRESENT:
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA *
CIVIL REVISION PETITION NO: 1883 OF 2023
SS.
PgliakurtiVarahalamma @ Ammail, Wo Sankara Reo. Srungeveragukota Vilage and
Mandal, Vinanagaram District
AND
4.
po
. Receive Petitioner/Patitioner/Plaintiiy .
SrinadhuParadesi, S/o late Appalanarasayya, 79 years, YerllaVeedhi,
_
Lakshini Ndayam, Srungavarapubota Village and Mandal, Vigiganagaram
District.
orinadhusrinivasa Rao, S/o late Anpalanarasayys, Aged 88 years,
YedlaVeedhi, Laxshmi Nilayam, Srungavarapukota Vilage and Mandal,
Vizianagaram Oistrict,
PalakurihiGhittithadi, W/o Kalyanaraiu, Aged 78 years Avo Behind Rand B
Bunglow, Grungavarapukota Vilage and Mandal, Visianagaram District.
JaganVaralakahsm, Wo Lakshmiras, Aged 73 years, Rio Opn. Sarnakrishne
Theatre, Srungavarapukota vilage and Mandal, Vizianagaram District.
PuttaNagamani, Wis Venkata Rao, Agad 64 years Rio naar MOO Ofice,
orungavarapukota wage and Mandal, Vigianagararn District.
Srngdhu Ramakrishna, S/o late Appalanarasayya, 63 years, Rio
YediaVeedhi, Srungavarapukota village and Mandal, Vizisnagaram UNstrict,
ormadhu Siva Prasad, S/o late Appa Rao, Aged 58 years, D. No 5844-54,
Ambedkar Nagar, Seathammadara, Visakhapatnam -173,
Palakurtivaraiakshmi GiSanti, (died),
PalakuriGowiham Sai, S/o Avpalanarasayya @ Chanti, Aged 22 years, Rang
Steet, Srungavarapukota and Mandal, Viglanagararn District.
~~
10. PalakurtiAkhi, Sfo Apnalanarasayya @ Chant, Aged 79 years, Rapu Street,
Srungavarapukola and Mandal, Virianagaram District.
-ainadhuViiayalaxsmi, Wo Ramakrishna, Aged 86 years, LaxmiNivayam,
YedlaVesdhi, Srungavarapukola Vilage and Mandal, Vizianagaram District.
Te Adimulam Venkata Krishna Ranga Rao, S/o Venkaia Saiya
KameawaraGuptha, 37 years, D.No.4-24, near Gandhi Statue,
Srungavarapuketa Vilage and Mandal, Vilanagararn District,
. Respondents/Respondanis/Oefendants
Paton under Article S27 of the Constitution of india, praying that In the
crcumelances slated in the grounds filed herein, the Nigh Court may be pleased tc
prese
'OETS.
THE
mM this CIVIL REVISION PETITION Aled against the Judgment and decree
04.2023 made in LA.No, 1286/2022 inO.S.Ne. 68 of 2874. on the file of the IN
COURT OF THE JUOGE, FAMILY COURT-CUN-I ADDITIONAL DISTRICT
JUDGE AT V1ZIANAGARAM
IANO: LOF 2023
Petition under Section 154
stated in the Mermorandum af grou
may be pleasad {6 grant stay oe
the He of the In The Court Of The Judge. : amily Gourt-CGum-ili Additional District
dudge At Vigianagaram, Fanding disposal of of ORF 1863 of 2023, on the fila of the
High Court.
of CPC is Hed praying that in the circums glances
Hed in Su ppori s of the petition, the High Goaurt>
xiher groosedings in O.S.No. 5 8 of 24, an
a
fy
The Petition Coming on fer hearing, upon berus ing the Petition and the
Memorandum o grounds i fled n support thereat and the order of the High Gaur
order dated ote OG.NS.2ae3, Tidedea, 2.74 2035, 23.44. SES Kk
BG. tt 202° 3 made herein and made herein and upon heart ing the arguments of SRIA
Sc BOSE Advocate "for he Pafitioner and of and of Mis G. RAMA GOPAL.,
Advocain for the Respandent Nos. ' 2,485 and of or YERRAMSETTY VENRATERN,
Aryocate for the respondent Nos.6 8.41 &l2 The Cour! made the following:
ORDER:
"At raquost of learned counsel for the petitioner, post on 48.12.2028, for
hearing,
interim order granted earlier atands extended Ul the next date af
hearing."
Sdi- M. oRABAKAR RAO
ASSISTANT REGISTRAR
uTRUE COPY! ;
For SECTION OFFICER
Tea,
The Family Gour-cum-di Aridiional District Judge, Vitianagaram -
Gne CC to SAS. C. Rose, Adveoaia fOPUCT «@ ..
a CO fo Si YERRAMSETTY VERKSA TEH, Adv ovate { PORPUC)
Gre CC to Mis &. RAMP GOPAL, Advocate (OPUC}
iH by Gs INE me
ond
MM
. NIGH COURT
NY ad
DATED: 08/42/2023
NOTE: POST ON 18.42.2023
ORDER
INTERIM ORDER EXTENDED
