Sri Venkateswara Fish Feeds vs Rudra Techno Feeds Bhimavaram
2023 Latest Caselaw 5913 AP

Andhra Pradesh High Court - Amravati

Sri Venkateswara Fish Feeds vs Rudra Techno Feeds Bhimavaram on 7 December, 2023

           HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

                    MAIN CASE No. A.S.No.190 OF 2023

                             PROCEEDING SHEET
Sl.                                                                            OFFICE
        DATE                             ORDER
No.                                                                             NOTE

1.    07.12.2023   UDPR,J & KM,J
                               A.S.No.190 of 2023

                         Learned   counsel     for   the    appellant     is
                   permitted to take out personal notice to the
                   respondent      by     registered        post        with

acknowledgment due and file proof of service.

Post on 27.12.2023.

_________ UDPR,J

________ KM,J

Heard the learned counsel for the petitioner. There shall be interim stay of all further proceedings pursuant to the decree and judgment, dated 05.12.2022 in O.S.No.64 of 2016 on the file of the Court of the learned III Additional District Judge, Bhimavaram, including execution, on condition of the petitioner depositing 50% of the execution petition amount within a period of four weeks.

_________ UDPR,J

________ KM,J SPP