Citation : 2023 Latest Caselaw 5912 AP
Judgement Date : 7 December, 2023
1
HIGH COURT OF ANDHRA PRADESH
MACMA No. 1738 of 2016
PROCEEDING SHEET
Sl.
ORDER
No DATE
AVRB,J
07.12.2023
Heard the arguments of Sri M.V. Vijayaditya
Reddy, representing the learned counsel for the
Appellants Sri C. Prakash Reddy and Sri P. Madhu Sudha,
learned counsel representing Sri L.J. Veera Reddy,
counsel for R.1 to R.4.
Reserved for Judgment.
,
_ ____ AVRB,J eha
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