Palem Ram Suresh vs The State Of Andhra Pradesh,
2023 Latest Caselaw 5908 AP

Andhra Pradesh High Court - Amravati

Palem Ram Suresh vs The State Of Andhra Pradesh, on 7 December, 2023

                                                                     06

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. No.1038 of 2023

                             PROCEEDING SHEET

Sl.      DATE                                                        OFFICE
                                        ORDER

No                                                                    NOTE

06.    07.12.2023        Heard Sri P. Girish Kumar, learned Senior

Counsel for Ms. Palem Lakshmi Priya, learned counsel for the appellants, and Sri Anup Koushik Karavadi, learned Standing Counsel for A.P. TRANSCO.

Judgment reserved.

Interim order granted earlier stands extended till pronouncement of the judgment.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD