Citation : 2023 Latest Caselaw 5907 AP
Judgement Date : 7 December, 2023
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.S.A.No.1596 of 2011
PROCEEDING SHEET
Sl.
No. DATE ORDER OFFICE NOTE
04. 07-12-2023 BSS, J
Judgment pronounced. (Vide separate Judgment) The Second Appeal is dismissed as withdrawn.
No order as to costs. Consequently, miscellaneous petitions if any, shall stand closed. Interim Stay if any granted, shall stand vacated.
________ BSS, J Bsv
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!