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Pudi Govinda Rao vs Pudi Simmanna
2023 Latest Caselaw 5906 AP

Citation : 2023 Latest Caselaw 5906 AP
Judgement Date : 7 December, 2023

Andhra Pradesh High Court - Amravati

Pudi Govinda Rao vs Pudi Simmanna on 7 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   MAIN CASE No.S.A.No.1453 of 2005

                               PROCEEDING SHEET

Sl.     Date                               ORDER                          OFFICE
No                                                                         NOTE

      07.12.2023    Dr.VRKS,J

                                Learned senior counsel for appellants
                    Sri   J.    Prabakar   appearing   through   online
                    submitted further arguments. Learned counsel
                    for respondent Sri A. Ravi Shankar present in

the court also submitted further arguments and cited a ruling.

Arguments concluded. Judgment reserved.

_________ Dr.VRKS,J

Dvs

 
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