Namamula Lakshmayya vs Sri Sita Ramaswamy Devasthanam, ...
2023 Latest Caselaw 5899 AP

Citation : 2023 Latest Caselaw 5899 AP
Judgement Date : 7 December, 2023

Andhra Pradesh High Court - Amravati

Namamula Lakshmayya vs Sri Sita Ramaswamy Devasthanam, ... on 7 December, 2023

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Appeal Suit No.955 of 2008

                      PROCEEDING SHEET

Sl. DATE                               ORDER                             OFFICE
No.                                                                       NOTE
28.   07-12-2023   VGKR,J

                         Heard    Smt.         Nimmagadda     Revathi,
                   learned   counsel     for     the   appellant   and
                   Smt. Pulipati Radhika, learned counsel for the
                   respondent.

Reserved for Judgment.

_________ VGKR,J

ANI

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