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Mirla Jalaiah vs The State Of Ap., Rep By Pp
2023 Latest Caselaw 5882 AP

Citation : 2023 Latest Caselaw 5882 AP
Judgement Date : 6 December, 2023

Andhra Pradesh High Court - Amravati

Mirla Jalaiah vs The State Of Ap., Rep By Pp on 6 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.R.C.No.663 of 2012

                           PROCEEDING SHEET

Sl.No     DATE                                                              OFFICE
                                            ORDER

NOTE

05. 06.12.2023 SV, J

Sri G.Rajkumar, learned counsel for the petitioner submits that another revision, vide Crl.R.C.No.665 of 2012, against the same judgment is pending before this Court.

Thus, Registry is directed to list the present criminal revision case along with Crl.R.C.No.665 of 2012.

List this matter after two (2) weeks along with Crl.R.C.No.665 of 2012.

_________ SV, J

Krs

 
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