Tanneeru Sravanthi vs R. Bhanu Bhaskar And Another
2023 Latest Caselaw 5877 AP

Andhra Pradesh High Court - Amravati

Tanneeru Sravanthi vs R. Bhanu Bhaskar And Another on 6 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1927 OF 2016

                         PROCEEDING SHEET

Sl.                                                             OFFICE
      DATE                       ORDER
No.                                                              NOTE
07. 06.12.2023 AVRB,J:

                   Heard the arguments of learned counsel
              for respondent No.2 who submits that the

appellant allowed the Appeal, dismissed for default against respondent No.1 and the Tribunal made the award as against respondent Nos.1 and 2 jointly and several and in the absence of pursuing the Appeal against respondent No.1 by the appellant, the Appeal as against respondent No.2 is not maintainable.

The matter is reserved for Judgment.

_________ AVRB,J

MH