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M/S. K. Kerkarshaka Shankarana ... vs M/S. Agro Agencies,
2023 Latest Caselaw 5874 AP

Citation : 2023 Latest Caselaw 5874 AP
Judgement Date : 6 December, 2023

Andhra Pradesh High Court - Amravati

M/S. K. Kerkarshaka Shankarana ... vs M/S. Agro Agencies, on 6 December, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.122 of 2006

                     PROCEEDING SHEET

Sl. DATE                              ORDER                          OFFICE
No.                                                                   NOTE
22. 06.12.2023   VGKR, J

                        Heard      Sri     M.BalaSubrahmanyam,
                 learned counsel for the appellant through virtual
                 hearing   and    heard    learned   counsel   for
                 respondent list the matter on 08.12.2023, under

the caption 'for judgment'.

_________ VGKR, J ASR

 
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