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Bhrugumalla Siva Sairam Vara Prasad. vs Kondapalli Satyamarayana
2023 Latest Caselaw 5873 AP

Citation : 2023 Latest Caselaw 5873 AP
Judgement Date : 6 December, 2023

Andhra Pradesh High Court - Amravati

Bhrugumalla Siva Sairam Vara Prasad. vs Kondapalli Satyamarayana on 6 December, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: A.S.No.369 of 2017

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

07. 06.12.2023 BVLNC, J The appeal is dismissed for non prosecution.

(Vide separate Judgment)

_________ BVLNC, J dmr

 
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