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Kothagorla Venkat Rao vs Bolla Srikanth
2023 Latest Caselaw 5872 AP

Citation : 2023 Latest Caselaw 5872 AP
Judgement Date : 6 December, 2023

Andhra Pradesh High Court - Amravati

Kothagorla Venkat Rao vs Bolla Srikanth on 6 December, 2023

             HIGH COURT OF ANDHRA PRADESH

                 MAIN CASE: A.S.No.348 of 2022

                      PROCEEDING SHEET

Sl.                                                             OFFICE
       DATE                         ORDER
No.                                                              NOTE
07. 06.12.2023    BVLNC, J


                       Heard Sri Turaga Sai Surya, learned
                  counsel    for    the    appellants    and
                  Sri M.R.S.Srinivas, learned counsel for the
                  respondents.

List on 22.12.2023 under the caption "For judgment".

_________ BVLNC, J dmr

 
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