Bagantri Appalamma And 3 Others vs Balla Srinivasa Rao And Another
2023 Latest Caselaw 5871 AP

Andhra Pradesh High Court - Amravati

Bagantri Appalamma And 3 Others vs Balla Srinivasa Rao And Another on 6 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.3403 of 2012


                              PROCEEDING SHEET
Sl.                                                                          OFFICE
                                        ORDER

No. DATE NOTE

11. 06.12.2023 BVLNC, J M.A.C.M.A.No.3403 of 2012 No representation for the respondent No.2/ Insurance Company.

Arguments of appellants/claimants were already concluded.

In that view of the matter, list on 14.12.2023 under the caption for 'Pronouncement of Judgment'.

__________ BVLNC, J DNB