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The United India Insurance Co. Ltd., vs Sri P. Narasimha Reddy Another
2023 Latest Caselaw 5868 AP

Citation : 2023 Latest Caselaw 5868 AP
Judgement Date : 6 December, 2023

Andhra Pradesh High Court - Amravati

The United India Insurance Co. Ltd., vs Sri P. Narasimha Reddy Another on 6 December, 2023

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE:M.A.C.M.A.No.52 OF 2014

                          PROCEEDING SHEET
Sl.                                                                  OFFICE
                                         ORDER

No DATE NOTE

11. 06.12.2023 BVLNC, J

The appeal is dismissed. No costs (vide

separate judgment).

__________ BVLNC, J psk

 
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