Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Magma Hdi General Insurance Company ... vs Manduru Appalaswamy
2023 Latest Caselaw 5821 AP

Citation : 2023 Latest Caselaw 5821 AP
Judgement Date : 5 December, 2023

Andhra Pradesh High Court - Amravati

Magma Hdi General Insurance Company ... vs Manduru Appalaswamy on 5 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                      M.A.C.M.A.No.848 OF 2019

                         PROCEEDING SHEET

Sl.                                                            OFFICE
      DATE                           ORDER
No.                                                             NOTE
09. 05.12.2023 AVRB,J:

                      Heard    the     arguments   of   Sri
              V CH Naidu, learned counsel for respondent

No.1.

None represented for other contesting respondents.

Reserved for Judgment.

_________ AVRB,J

MH

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter