K E Prabhakar vs Andhra Kabaddi Association
2023 Latest Caselaw 5814 AP

Andhra Pradesh High Court - Amravati

K E Prabhakar vs Andhra Kabaddi Association on 5 December, 2023

                                                                       22 & 23

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. Nos.439 and 468 of 2023

                              PROCEEDING SHEET

Sl.      DATE                                                           OFFICE
                                        ORDER

No                                                                       NOTE

12.    05.12.2023         W.A. Nos.439 and 468 of 2023

Both the Writ Appeals are dismissed. (vide separate common judgment)

I.A.No.2 of 2023 in W.A.No.439 of 2023 In view of the dismissal of the main appeal, no orders are required to be passed in this application.

Accordingly, this implead application is also dismissed.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD