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Reliance Gen. Ins. Com., Vijayawada vs M Chennamma, Prakasam Dist 2 Others
2023 Latest Caselaw 5805 AP

Citation : 2023 Latest Caselaw 5805 AP
Judgement Date : 5 December, 2023

Andhra Pradesh High Court - Amravati

Reliance Gen. Ins. Com., Vijayawada vs M Chennamma, Prakasam Dist 2 Others on 5 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1504 OF 2016

                         PROCEEDING SHEET

Sl.                                                          OFFICE
      DATE                      ORDER
No.                                                           NOTE
05. 05.12.2023 AVRB,J:

                   Heard the arguments of learned counsel
              for respondent No.1.

List the matter on 28.12.2023, for pronouncement of Judgment.

_________ AVRB,J

MH

 
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