Reddi Sanyasi Appadu vs Ramala Chinna 2 Others
2023 Latest Caselaw 5768 AP

Citation : 2023 Latest Caselaw 5768 AP
Judgement Date : 1 December, 2023

Andhra Pradesh High Court - Amravati

Reddi Sanyasi Appadu vs Ramala Chinna 2 Others on 1 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.646 OF 2016

                         PROCEEDING SHEET

Sl.                                                             OFFICE
      DATE                      ORDER
No.                                                              NOTE
10. 01.12.2023 AVRB,J:

                   None represented for respondent No.3.

Already, learned counsel for the appellant argued on 27.11.2023.

The matter is reserved for judgment.

_________ AVRB,J

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