Citation : 2023 Latest Caselaw 3962 AP
Judgement Date : 31 August, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Appeal Suit Nos.1089 and 1104 of 2018
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
22. 31.08.2023 AVRB, J:
Oral request of Ms.E.Nilima, learned counsel representing learned counsel for the appellant to adjourn the matter is rejected.
Looking into the proceeding sheet, the matter is Reserved for Judgment.
________ AVRB,J DNV
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