Proceedings Sheet vs 3
2023 Latest Caselaw 3961 AP

Citation : 2023 Latest Caselaw 3961 AP
Judgement Date : 31 August, 2023

Andhra Pradesh High Court - Amravati

Proceedings Sheet vs 3 on 31 August, 2023

                                                                                 13
                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE: C.C. No.2475 of 2018

                                PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                             OFFICE
No.                                                                               NOTE


03.   30.08.2023
                          Learned counsel for the respondent prays for two

weeks time for the implementation of judgment and order in question.

List on 20.09.2023

DHIRAJ SINGH THAKUR, CJ A. V. SESHA SAI, J

PSA

Download the LatestLaws.com Mobile App