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AS/201/2015
2023 Latest Caselaw 3960 AP

Citation : 2023 Latest Caselaw 3960 AP
Judgement Date : 31 August, 2023

Andhra Pradesh High Court - Amravati
AS/201/2015 on 31 August, 2023

HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI MAIN CASE No: A.S.No.20 of 2015 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

05. 31.08.2023 TMR,J

Heard both sides. Reserved for judgment.

_______ TMR,J

RSD

 
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