Citation : 2023 Latest Caselaw 3951 AP
Judgement Date : 31 August, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. M.A.C.M.A.No.314 of 2014
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
9. 31-08-2023 VGKR,J
Heard learned counsel for the appellants
and learned counsel for 2nd respondent.
None appeared for 1st respondent. List the matter on 04.09.2023 under the caption 'for Judgment'.
_________ VGKR,J
ANI
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