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AS/42/2015
2023 Latest Caselaw 3930 AP

Citation : 2023 Latest Caselaw 3930 AP
Judgement Date : 28 August, 2023

Andhra Pradesh High Court - Amravati
AS/42/2015 on 28 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Appeal Suit No.42 of 2015

PROCEEDING SHEET

S.

No DATE ORDER

05. 28.08.2023 TMR, J

Learned counsel on both sides are present.

Heard both sides. Judgment Reserved.

_________ TMR, J KLNS

 
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