Citation : 2023 Latest Caselaw 3926 AP
Judgement Date : 28 August, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI MAIN CASE No: Appeal Suit No.131 of 2010 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
09. 28.08.2023 TMR,J
Heard both sides. Reserved for Judgment.
_______ TMR,J KNN
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