Sri P. Vasu Sekhar vs Unknown
2023 Latest Caselaw 3919 AP

    THE HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU

& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

Civil Miscellaneous Appeal No.332 of 2023

JUDGMENT: (per Sri Justice D.V.S.S.Somayajulu)

Sri P. Vasu Sekhar, learned counsel for the

appellants seeks permission to withdraw the Civil

Miscellaneous Appeal. To that effect, he also made an

endorsement on the case bundle.

2. Permission, as sought for, is accorded.

3. Accordingly, the Civil Miscellaneous Appeal is

dismissed as withdrawn. There shall be no order as to

costs.

As a sequel, Miscellaneous Applications, if any,

pending shall also stand dismissed.

________________________________ JUSTICE D.V.S.S.SOMAYAJULU

_______________________________________ JUSTICE DUPPALA VENKATA RAMANA

Date: 22.08.2023.

AG

THE HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

Civil Miscellaneous Appeal No.332 of 2023

Dated: 22.08.2023 AG/NKA