Proceeding Sheet vs Sri M.Chalapathi Rao
2023 Latest Caselaw 3870 AP

Citation : 2023 Latest Caselaw 3870 AP
Judgement Date : 10 August, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Sri M.Chalapathi Rao on 10 August, 2023

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                           A.S.No.405 of 2017

                           PROCEEDING SHEET

Sl.                                                                   OFFICE
        DATE                         ORDER
No.                                                                    NOTE
08.   10.08.2023 AVRB,J:

                     Heard the arguments of Sri A.S.K.S.
                Bhargav,      learned     counsel,    representing
                learned    counsel      for   the   appellant   and
                Sri M.Chalapathi Rao, learned counsel for the
                respondent.

Reserved for judgment.

_________ AVRB,J

MH/RSD

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