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Learned Counsel For vs Unknown
2023 Latest Caselaw 3863 AP

Citation : 2023 Latest Caselaw 3863 AP
Judgement Date : 10 August, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For vs Unknown on 10 August, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   Appeal Suit No.207 of 2015

JUDGMENT:

Learned counsel for appellants is present and submits that

the matter is settled out of Court and the cause does not survive

and requested to dismiss the appeal.

02. Learned counsel for respondent is present.

03. In view of the submissions made by the learned counsel for

the appellants, without going into the correctness of the

contention, the appeal is dismissed. There shall be no order as

to costs.

Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:10.08.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.207 of 2015

10.08.2023

KNN

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