Citation : 2023 Latest Caselaw 3854 AP
Judgement Date : 8 August, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI
MAIN CASE No: A.S.Nos.526, 533 of 2010 and 783 of 2011
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
16. 08.08.2023 TMR,J
Heard learned counsel for
respondent(s).
Learned counsel for appellant is present.
Reserved for Judgment.
_______ TMR,J
KNN
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