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In View Of The Application Filed By ... vs Unknown
2023 Latest Caselaw 3851 AP

Citation : 2023 Latest Caselaw 3851 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati

In View Of The Application Filed By ... vs Unknown on 8 August, 2023

                               1




      THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                APPEAL SUIT No.1352 of 2017

JUDGMENT:

In view of the application filed by the appellant to

withdraw the Appeal, as the matter is settled out of the Court,

the Appeal is dismissed as withdrawn.

2. There shall be no order as to costs.

As a sequel, interlocutory applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 08.08.2023.

Note: CC by tomorrow B/o.

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.1352 of 2017

Date: 08.08.2023.

Note: CC by tommorrow MH

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