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CC/497/2019
2023 Latest Caselaw 3849 AP

Citation : 2023 Latest Caselaw 3849 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati
CC/497/2019 on 8 August, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.C. No. 497 of 2019

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

04. 08.08.2023 RNT, J

"Separate judgment is passed closing the contempt case."

_________ RNT, J Dsr

 
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