SA/1110/1999
2023 Latest Caselaw 3841 AP

Citation : 2023 Latest Caselaw 3841 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati

SA/1110/1999 on 8 August, 2023

                   HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. S.A.No.1110 OF 1999

                            PROCEEDING SHEET

Sl.
No       DATE                                                 OFFICE
                                  ORDER

NOTE

48. 08.08.2023 BVLNC, J

The Second Appeal is dismissed, as abated (vide separate judgment). No costs.

___________ BVLNC, J psk

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