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AS/88/2011
2023 Latest Caselaw 3812 AP

Citation : 2023 Latest Caselaw 3812 AP
Judgement Date : 7 August, 2023

Andhra Pradesh High Court - Amravati
AS/88/2011 on 7 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Appeal Suit No.88 of 2011

PROCEEDING SHEET

S.

No DATE ORDER

18. 07.08.2023 TMR, J

Learned counsel on both sides are present.

Heard arguments on both sides. Judgment Reserved.

_________ TMR, J KLNS

 
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