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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3810 AP

Citation : 2023 Latest Caselaw 3810 AP
Judgement Date : 7 August, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 7 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Appeal Suit No.111 of 2023

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

07. 07.08.2023 AVRB, J

Learned counsel for the appellant, clarified by filing a memo vide USR No.75062 of 2023 that, the suit was permitted to be withdrawn on payment of suit cost only, but not I.A. cost.

For pronouncement of judgment list the appeal on 31.08.2023.

________ AVRB,J DNV

 
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