Citation : 2023 Latest Caselaw 3807 AP
Judgement Date : 7 August, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI
MAIN CASE No: A.S.No.585 of 2015
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
04. 07.08.2023 TMR,J
Learned counsel for appellant is present
and reports ready.
Learned counsel for respondent is
present.
It seems that two suits are disposed of by common judgement.
Learned counsel for appellant expresses that he has no knowledge about preference of the appeal against the other judgment in which his parties succeeded.
Learned counsel for appellant seeks instructions to know as to whether any appeal is pending in connected suit.
List after two (02) weeks.
_______ TMR,J
KNN
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