Citation : 2023 Latest Caselaw 3774 AP
Judgement Date : 1 August, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
A.S.No.555 of 2017
PROCEEDING SHEET
SL. OFFICE
No. DATE ORDER
NOTE
HCJ & 01.08.2023
RSR, J AVRB,J
Heard Sri C.Subodh, learned counsel for
the appellant and Sri M.S.R.Chandra Murthy,
learned counsel for the respondent.
Reserved for Judgment.
_______ AVRB,J RPD
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