Borra Srinivasa Reddy vs Dr. Parakrama M. Anantha,
2023 Latest Caselaw 2643 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                     MAIN CASE No.C.R.P.No.21 of 2022
                                     PROCEEDING SHEET

Sl.                                                                           Office
No      DATE                                 ORDER                            Note
4     28.04.2023   RRR, J
                       In view of the Judgment of the Full Bench of
                   the erstwhile High Court of Andhra Pradesh in the
                   case of Hon'ble Secretary and Correspondent,

Badruka College of Commerce and Arts (Day), Hyderabad vs State of Andhra Pradesh and Others reported in AIR 1997 Andhra Pradesh 179, the objections of the officer are over ruled and the Registry is directed to number the review application subject to all other requirements being fulfilled.

Post on 02.05.2023.

_________ RRR, J RJS