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Karri Malakondaiah, vs The State Of A.P.,Rp. By Its Pri ...
2023 Latest Caselaw 2635 AP

Citation : 2023 Latest Caselaw 2635 AP
Judgement Date : 28 April, 2023

Andhra Pradesh High Court - Amravati
Karri Malakondaiah, vs The State Of A.P.,Rp. By Its Pri ... on 28 April, 2023
      THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.41920 of 2017

JUDGMENT:-

This matter has been listed under the caption of

"Specially Identified Cases" and pertains to the year 2017.

2. On 21.04.2023, the following order was passed:-

"On the request made by the learned counsel for the petitioners on the personal ground, post the matter on 28.04.2023 under the same caption."

3. Today there is no representation.

4. In view of the above, the writ petition is dismissed for

"want of prosecution".

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 28.04.2023 SCS

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.41920 of 2017

Date: 28.04.2023

Scs

 
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