Citation : 2023 Latest Caselaw 2544 AP
Judgement Date : 27 April, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE NO.: M.A.C.M.A. No.3183 of 2018
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
7 27.04.2023 CMR, J & VGKR, J
Heard both sides.
Judgment reserved.
_______ CMR, J
__________ VGKR, J sj
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