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M/S. United India Insurance ... vs Khairunnisa Khairunbee 8 Ors
2023 Latest Caselaw 2542 AP

Citation : 2023 Latest Caselaw 2542 AP
Judgement Date : 27 April, 2023

Andhra Pradesh High Court - Amravati
M/S. United India Insurance ... vs Khairunnisa Khairunbee 8 Ors on 27 April, 2023
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

           Main Case: M.A.C.M.A.Nos.2662 & 4265 of 2008

                          PROCEEDING SHEET

Sl.                                                                       OFFICE
        DATE                          ORDER
No.                                                                        NOTE
                   DUPPALA VENKATA RAMANA, J
10.   27.04.2023

                         Learned counsel for the appellant and
                   respondents submitted arguments.

Reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J SAK

 
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