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The Branch Manager vs Malladi Durgarao
2023 Latest Caselaw 2535 AP

Citation : 2023 Latest Caselaw 2535 AP
Judgement Date : 27 April, 2023

Andhra Pradesh High Court - Amravati
The Branch Manager vs Malladi Durgarao on 27 April, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.M.A.C.M.A.No.301 of 2020

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 27.04.2023 BSS, J

Judgment pronounced. (Vide separate judgment). In the result, the Civil Miscellaneous Appeal is dismissed. No order as to costs. Consequently, miscellaneous petitions pending if any shall stand closed. Interim orders granted if any shall stand vacated.

______ BSS,J Rns

 
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