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V.Prabhakar Reddy, vs Sri. Sri Lakshmi,
2023 Latest Caselaw 2487 AP

Citation : 2023 Latest Caselaw 2487 AP
Judgement Date : 26 April, 2023

Andhra Pradesh High Court - Amravati
V.Prabhakar Reddy, vs Sri. Sri Lakshmi, on 26 April, 2023
Bench: Ravi Nath Tilhari
       HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No:C.C.No.2500 OF 2023

                      PROCEEDING SHEET
SL.     DATE                               ORDER                        OFFICE
NO.                                                                      NOTE
                   RNT,J
 1.   26.04.2023

                           Learned counsel for the petitioner submits
                   that the respondents have not complied with this

Court's order/judgment dated 22.12.2022 passed in W.P.No.34580 of 2022 and the payment has not been made.

to file the response.

List on 14.06.2023.

________ RNT,J Scs

 
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