Citation : 2023 Latest Caselaw 2482 AP
Judgement Date : 26 April, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. A.S.No.720 of 2005
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
20. 26.04.2023 TMR,J
Heard both sides. "Reserved" for judgment.
________ TMR, J
MS
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