Citation : 2023 Latest Caselaw 2441 AP
Judgement Date : 25 April, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No.AS.No.301 of 2009 PROCEEDING SHEET 19 S1.No. Date ORDER
25.04.2023
TMR,J Heard both sides.
Judgment reserved.
Kgm
TMR,J
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